Dilip Shankarrao Jagtap vs Mahesh Ramrao Patil And Others
2016 Latest Caselaw 6069 Bom

Citation : 2016 Latest Caselaw 6069 Bom
Judgement Date : 15 October, 2016

Bombay High Court

Dilip Shankarrao Jagtap vs Mahesh Ramrao Patil And Others on 15 October, 2016

Bench: R.V. Ghuge

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                                 BENCH AT AURANGABAD

                               WRIT PETITION NO. 10531 OF 2016




                                                                              
                               DILIP SHANKARRAO JAGTAP
                                          VERSUS




                                                      
                           MAHESH RAMRAO PATIL AND OTHERS
                                             ...
                         Advocate for Petitioner : Shri Sapkal V.D.
                      Advocate for Respondent 1 : Shri Hon Ashwin V.
                        AGP for Respondents 2 to 4 : Shri Joshi S.B.




                                                     
                                             ...
                             CORAM : RAVINDRA V. GHUGE, J.

Dated: October 15, 2016 ...

PER COURT :-

1. Heard.

2. Leave to correct.

3. Issue notice to the respondents, returnable on 19.10.2016.

4. Shri Hon, learned Advocate waives service for respondent No.1.

Learned AGP waives service for respondents 2 to 4.

5. Till the next date of hearing in the matter, the trial Court shall

adjourn RCS No.138 of 2011.

( RAVINDRA V. GHUGE, J. ) ...

akl/d