Dharmayya Kisteya Wadalakonda vs State Of Maharashtra, Through ...
2016 Latest Caselaw 5917 Bom

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            IN THE HIGH COURT OF JUDICATURE AT BOMBAY:
                       NAGPUR BENCH : NAGPUR




                                                                    
                Criminal Application [APL] No.185 of 2016
      [Dharmayya Kisteya Wadalakonda Vs. State of Mah. & another]

    Office Notes, Office Memoranda of




                                                                   
    Coram, appearances, Court's orders                     Court's or Judge's orders
    or directions and Registrar's orders.

                                     Mr. A.R. Fule, Adv., for the applicant.
                                     Mrs. Deshmukh, APP for respondent no.1.




                                                      
                                                                   ----
                                       ig      CORAM       :      B. P. DHARMADHIKARI
                                                                  AND
                                                                  A.S. CHANDURKAR, JJ.

DATE : 07th October, 2016

Perused the First Information Report.

Without observing anything on merits of the controversy, we find that no case is made out warranting invocation of extraordinary jurisdiction of this Court. All contentions can be looked into by the Trial

Court as and when same arise for consideration.

Accordingly with said liberty and keeping all contentions open, the application is disposed of. No

costs.

                                            Judge                                             Judge
                                     |hedau|

                                     CERTIFICATE










                                                                                    
                                                            

I certify that this Judgment/Order uploaded is a true and correct copy of original signed Judgment/Order.

Uploaded by : R.B. Hedau, Uploaded on : 10th Oct., 2016 Pvt. Secretary.

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