Jahir Shah Shahnawaz And Others vs State Of Maharashtra, Through ...
2016 Latest Caselaw 5914 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY:
                          NAGPUR BENCH : NAGPUR




                                                                    
                   Criminal Application [APL] No.84 of 2016
        [Jahir Shah Shahnawaz & others Vs. State of Mah. & another]

    Office Notes, Office Memoranda of




                                                                   
    Coram, appearances, Court's orders                     Court's or Judge's orders
    or directions and Registrar's orders.

                                     Ms. Poonam Moon, Adv., for the applicants.
                                     Mr. Doifode, APP for respondents.




                                                      
                                                                   ----
                                       ig      CORAM       :     B. P. DHARMADHIKARI
                                                                 AND
                                                                 A.S. CHANDURKAR, JJ.

DATE : 07th October, 2016

As the charge-sheet is already filed, without

observing anything on merits and keeping all rival

contentions open, as also with liberty to the applicants to take such other steps as are open to them in law, we dispose of the present proceedings. No costs.

                                            Judge                                              Judge
                                     |hedau|

                                        CERTIFICATE

I certify that this Judgment/Order uploaded is a true and correct copy of original signed Judgment/Order.

Uploaded by : R.B. Hedau, Uploaded on : 10th Oct., 2016

Pvt. Secretary.

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