Mayaram S/O Sahajram Sadhwani And ... vs Municipal Council Karanja Lad ...
2016 Latest Caselaw 5912 Bom

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY:




                                                                    
                         NAGPUR BENCH : NAGPUR
                     Contempt Petition No. 316 of 2015
                                      IN
                   Writ Petition No. 157 of 2014 [decided]




                                                                   
    [Mayaram Sahajram Sadhwani & four others Vs. Municipal Council,
    Karanja (Lad) & another]

    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders                     Court's or Judge's orders




                                                      
    or directions and Registrar's orders.

                                     Mr. S.D. Chande, Adv., for the petitioners.
                                      
                                     Mr. Pravin Deshmukh, Adv., for respondent nos. 1 and 2.

                                                                   ----
                                     
                                               CORAM       :     B. P. DHARMADHIKARI
                                                                 AND
                                                                 A.S. CHANDURKAR, JJ.

DATE : 07th October, 2016

If Reply-Affidavit is not filed within two weeks, the Municipal Council shall arrange to deposit an amount of Rs.25,000/- [rupees twenty-five thousand only] each

in this Court, provisionally for payment to petitioners.

List after two weeks.

                                            Judge                                              Judge

                                     |hedau|



                                        CERTIFICATE










                                                                                    
                                                            

I certify that this Judgment/Order uploaded is a true and correct copy of original signed Judgment/Order.

Uploaded by : R.B. Hedau, Uploaded on : 10th Oct., 2016 Pvt. Secretary.

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