Namdeo Bajirao Mhetre And Anr vs Shaikh Asef Shaikh Babulal And Anr
2016 Latest Caselaw 2156 Bom

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               BENCH AT AURANGABAD 




                                                                                
                          21 CIVIL APPLICATION NO. 4624 OF 2016
                                     IN FA/1432/2013




                                                        
                        NAMDEO BAJIRAO MHETRE AND ANR
                                     VERSUS
                     SHAIKH ASEF SHAIKH BABULAL AND ANR




                                                       
                                       ...
             Advocate for Applicants : Mr. Salunke Sudarshan J
                             AGP for Respondents:
                         Mr. S R Bagal, Adv. For R/2
                                       ...




                                             
                            CORAM : P.R. BORA, J.

Dated: May 02, 2016 ig ...

PER COURT :-

1) Learned Counsel appearing for the

applicants wishes to place on record certified copy

of judgment and award in MACP No.86/2012.

Permission granted.

2) Leave to correct name of Respondent No.2.

Correction be effected forthwith.

( P.R. BORA, J. ) ...

BDV