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Subhash S/O. Santosh Chichkhede ... vs Aruna Radha W/O. Arun Parbat And ...
2016 Latest Caselaw 862 Bom

Citation : 2016 Latest Caselaw 862 Bom
Judgement Date : 22 March, 2016

Bombay High Court
Subhash S/O. Santosh Chichkhede ... vs Aruna Radha W/O. Arun Parbat And ... on 22 March, 2016
Bench: S.B. Shukre

wp1684.16.odt 1/1

IN THE HIGH COURT OF JUDICATURE AT BOMBAY

NAGPUR BENCH, NAGPUR.

WRIT PETITION No.1684 OF 2016

(Subhash s/o. Santosh Chichkhede and others Vs. Aruna @ Radha w/o. Arun Parbat and others) __________________________________________________________________________

Office Notes, Office Memoramda of Coram, appearances, Court's orders of directions Court's or Judge's orders. and Registrar's Orders.

Mr. A.S. Tiwari, Advocate for the Petitioners.




                                                                         
                                        CORAM :  S.B. SHUKRE
                                                 ig              ,  J .
                                                                   
                                                       nd
                                        DATE    :   22
                                                           MARCH, 2016.

Issue notice for final disposal of the matter,

returnable on 5.4.2016.

Hamdast granted.

JUDGE

DWW

 
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