Shri. Rajesh Singh S/O. Awadhraj ... vs M/S. Indo-Rama Synthetic (I) ...
2016 Latest Caselaw 860 Bom

    wp1559.16.odt                                                                                                                  1/1 



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                         
                                  NAGPUR BENCH, NAGPUR.




                                                                                            
                                       WRIT PETITION No.1559 OF 2016
                                                                       
       (Shri Rajesh Singh s/o. Awadhraj Singh  Vs. M/s. Indo-Rama Synthetic (I) Ltd., Nagpur,
                             through its General Manager and another)
    __________________________________________________________________________




                                                                                           
    Office Notes, Office Memoramda of Coram,
    appearances, Court's orders of directions                                Court's or Judge's orders.
    and Registrar's Orders.
                                                     
                                                 Mr. S.A. Kalbande, Advocate for the Petitioner.




                                                                         
                                        CORAM :  S.B. SHUKRE
                                                 ig              ,  J .
                                                                   
                                                       nd
                                        DATE    :   22
                                                           MARCH, 2016.

                                                              Issue   notice   to   the   respondent   No.1,

returnable on 5.4.2016.

Notice to indicate that the matter is likely

to be disposed of finally at the admission stage.

JUDGE

DWW