Western Coalfields Limited, ... vs Spl. Land Acquisition Officer And ...
2016 Latest Caselaw 854 Bom

    wp6725.14.odt                                                                                                                  1/1 



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                         
                                  NAGPUR BENCH, NAGPUR.




                                                                                            
                                       WRIT PETITION No.6725 OF 2014
                                                                       
     (Western Coalfields Ltd., through its Area Manager, Tadali, Distt. Chandrapur  Vs. Special
               Land Acquisition Offaicer & Sub Divisional Officer, Wani and others)
    __________________________________________________________________________




                                                                                           
    Office Notes, Office Memoramda of Coram,
    appearances, Court's orders of directions                                Court's or Judge's orders.
    and Registrar's Orders.
                                                     
                                                 Mr. P.N. Rajurkar, Advocate for the Petitioner.




                                                                         
                                                 Mr. A.M. Balpande, AGP for the Respondent No.1.

Mr. A.R. Chavhan, Advocate for the Respondent Nos 2 to 4.

CORAM : S.B. SHUKRE

nd , J .

                                        DATE    :   22
                                                           MARCH, 2016.
                                               

Learned counsel for the petitioner seeks time for getting appropriate instructions in the matter.

Learned A.G.P. for the respondent No.1 states that copy of the petition has not been furnished

to the respondent no.1.

Petitioner to supply copy of the petition

along with all annexures to the respondent No.1- State.

Stand over to 5.4.2016.

JUDGE

DWW