Vidarbha Irrigation Development ... vs Shaligram Namdeo Raut And 11 ...
2016 Latest Caselaw 792 Bom

      caf796.15.O.odt                                                                                                        1/1



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                               
                                NAGPUR BENCH, NAGPUR




                                                                                                 
                             CIVIL APPLICATION (CAF) NO.796 OF 2015
                                               IN
                             FIRST APPEAL STAMP NO.23396 OF 2014   
        (VIDC thr. its Executive Engineer, Minor Irrigation Division No.2, Akola Vs. Shaligram




                                                                                                
                                                   Namdeo Raut and others)
       
                         
                                            
                                                               
                                                                                  
                                                                                                     
                                                                                                                        
                                                                                                                                    
      Office Notes, Office Memoramda of Coram,
      appearances, Court's orders of directions                                   Court's or Judge's orders.
      and Registrar's orders.




                                                                             
                                    Shri J.B. Kasat, Advocate for Appellant.
                                    Ms. N.P. Mehta, AGP for Respondent No.12.



                                                     
                                                 st
                                                    
                                    CORAM: R.K. DESHPANDE, J.

DATE: 21 MARCH, 2016.

Civil Application (CAO) No.538/2016:

Issue notice of this civil application to the proposed LR's, returnable on 11.07.2016.

LR's be served by R.P.A.D. in addition to

regular mode of service.

JUDGE

NSN