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The Executive Engineer, Lower ... vs Giridhar Madhavrao Dighade And 2 ...
2016 Latest Caselaw 722 Bom

Citation : 2016 Latest Caselaw 722 Bom
Judgement Date : 17 March, 2016

Bombay High Court
The Executive Engineer, Lower ... vs Giridhar Madhavrao Dighade And 2 ... on 17 March, 2016
Bench: Ravi K. Deshpande
                                                1
                                                                        2203caf3495.15.odt

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                           
                           NAGPUR BENCH, NAGPUR




                                                                   
                    Civil Application (CAF) No.3495 of 2015
                                        In
                     First Appeal Stamp No.10791 of 2014
    (The Executive Engineer, Lower Wardha Project Division, VIDC, Wardha v. 




                                                                  
                    Girdhar Madhavrao Dighade and others)

    Office Notes, Memoranda of Coram,
    appearances, Court's orders or directions Court's or Judge's orders
    and Registrar's order




                                                     
              Shri S.S. Godbole, Advocate for Applicant.
                                     
                Coram : R.K. Deshpande, J.

Date : 22 nd March, 2016

Civil Application (CAF) No.3495 of 2015 :

Issue notice to the non-applicants, returnable on 14-6-2016.

Shri M.A. Kadu, the learned AGP, waives service of notice

for the non-applicant Nos.2 and 3.

The non-applicant No.1 be served by RPAD in addition to regular mode.

Civil Application (CAF) No.3496 of 2015 :

Shri Godbole, the learned counsel for the applicant,

submits that the cheque is ready with him for deposit of the amount in this Court.

The applicant to deposit the amount in this Court within a period of two weeks.

2203caf3495.15.odt

The interim stay shall continue to operate pending the

decision of the appeal.

The civil application is disposed of.

Judge.

Lanjewar

 
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