Gajanan S/O Raghunath Deshmukh vs The State Of Maharashtra, Through ...
2016 Latest Caselaw 390 Bom

    order                                                                                                              0703wp6260.15 
                                                                             1




                                                                                                                             
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     NAGPUR BENCH, NAGPUR.




                                                                                                     
                                               WRIT PETITION NO. 6260/2015.
                                                    Gajanan Raghunath Deshmukh




                                                                                                    
                                                                -versus-
                                                  The State of Maharashtra and others.
    __________________________________________________________________________
    Office Notes, Office Memoranda of Coram,
    appearances, Court's orders of directions                                             Court's or Judge's orders.




                                                                                     
    and Registrar's Orders.


                                                     
                                                        
                                                                          CORAM :  B. P. DHARMADHIKARI
                                                       
                                                                                   & P. N. DESHMUKH, JJ.

DATE : MARCH 07, 2016.

Respondent no.5 is seeking time of

two weeks to file reply.

2. Time granted by way of last chance.

List the matter for further consideration on

21.03.2016.

                                                                                 JUDGE                           JUDGE


                                               Rgd.