Ashok Rameshwar Agarwal vs Khandesh Urban Co Op Credit So Ltd
2016 Latest Caselaw 3490 Bom

                                                 1              Cri.Appln.No.6755.13.odt




                                                                                   
                IN THE HIGH COURT OF JUDICATURE OF BOMBAY   
                            BENCH AT AURANGABAD




                                                           
                      CRIMINAL APPLICATION NO. 6755 OF 2013
                                                IN 
                      CRIMINAL APPLICATION NO. 3188 OF 2006




                                                          
    Ashok S/o Rameshwar Agrawal                                        Applicant
    VERSUS




                                               
    Khandesh Urban Co-op Credit
    Society Limited.              ig                                   Respondents


    Mr. S.S. Thombre, Advocate for the Applicant.
                                
    Mr. N.T. Bhagat, APP for State.
    Mr. A.I. Deshmukh, Advocate for Respondent/Sole.

                                                ....

( CORAM : RAVINDRA V. GHUGE, J.) DATE : 29/06/2016

PER COURT :

1. It is informed that the applicant has unfortunately passed

away.

2. In the light of the above, there proceedings do not survive and

the application, therefore, stands abated.

( RAVINDRA V. GHUGE, J.)

atu/June.2016