Rahul Detergents Pvt. Ltd. Thr. C ... vs State Of Maharashtra, Thr. ...
2016 Latest Caselaw 3389 Bom

276wp356.16                                                                                                          1/1


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  NAGPUR BENCH, NAGPUR




                                                                                                               
                               Criminal Writ Petition No.356 of 2016 




                                                                                      
                           (Rahul Detergents Pvt. Ltd., Nagpur .vs. State and Ors.)

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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                       Court's or Judge's Orders
or directions and Registrar's orders.




                                                                                     
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                                                  Mr.S.V.Sirpurkar, Adv. for the petitioner.
                                                  Mr.M.K.Pathan, A.P.P. for respondent nos. 1 and 2.




                                                                     
                                                  CORAM :   B.R.GAVAI &
                                                ig                       V.M.DESHPANDE, JJ. 

DATE : 27.6.2016.

Add the present Criminal Writ Petition to the

Board of Final hearing along with the matters of the year 2005 inasmuch as, though the present petition is numbered

as the Writ Petition of the year 2016, originally it is filed in the year 2005.

                                                                  JUDGE                           JUDGE





                                 *jaiswal