Ashok S/O Motilal Agrawal And ... vs State Of Maharashtra, Thr. P.S.O. ...
2016 Latest Caselaw 3387 Bom

276apl388.16                                                                                                         1/1


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  NAGPUR BENCH, NAGPUR




                                                                                                               
                             Criminal Application (APL) No.388 of 2016 




                                                                                      
                          (Ashok s/o. Motilal Agrawal and Ors. vs. State and anr.)

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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                       Court's or Judge's Orders
or directions and Registrar's orders.




                                                                                     
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                                                  Mr.V.B.Gawali, Adv. for the applicants.




                                                                     
                                                  CORAM :   B.R.GAVAI &
                                                                         V.M.DESHPANDE, JJ. 

                                                igDATE             :   27.6.2016.
                                              
                                                  Heard.

Issue notice returnable on the same date as the

one in Criminal Writ Petition No.306 of 2016.

By way of ad interim order, it is directed that no charge sheet be filed in the matter until further orders.

                                                                  JUDGE                           JUDGE





                                 *jaiswal