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Govind Radhakisan Varma vs Sunil Ramkrushna Bagadia And ...
2016 Latest Caselaw 3020 Bom

Citation : 2016 Latest Caselaw 3020 Bom
Judgement Date : 20 June, 2016

Bombay High Court

Govind Radhakisan Varma vs Sunil Ramkrushna Bagadia And ... on 20 June, 2016

Bench: S.B. Shukre

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                                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                             NAGPUR BENCH AT NAGPUR




                                                                                                                                                                              
                                       CRIMINAL APPLICATION (APLN) NO. 24 OF 2016
                                            (Govind Radhakisan Varma Vs. Sunil Ramkrushna Bagadia & others)




                                                                                                                                    
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    Office Notes, Office Memoranda of Coram,                                                               Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders
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                                                                                         Shri J. B. Gandhi, Advocate for the applicant.
                                                                                         A.P.P. for the State.

                                                                                                           CORAM : S. B. SHUKRE, J.

DATED : 20 JUNE, 2016

ig Three days time is granted for removal

of office objections.

JUDGE

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