Ramchandra S/O Babanrao Wadatkar ... vs The Secretary To Govt. Rural ...
2016 Latest Caselaw 2837 Bom

    wp4788.14.odt                                                                                                                  1/1 



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                         
                                  NAGPUR BENCH, NAGPUR.




                                                                                            
                                       WRIT PETITION No.4788 OF 2014
                                                                       
       (Shri Ramchandra s/o. Babanrao Wadatkar and others  Vs. The Secretary of Govt. Rural
                Development & Soil Conservation Department, Nagpur and others)
    __________________________________________________________________________




                                                                                           
    Office Notes, Office Memoramda of Coram,
    appearances, Court's orders of directions                                Court's or Judge's orders.
    and Registrar's Orders.
                                                     
                                                 Mr. N.N. Thengre, Advocate for the Petitioners.




                                                                         
                                                 None present for the Respondent Nos.2 and 3.

Mr. A.M. Balpande, AGP for the Respondent Nos.1 and 4.

CORAM : S.B. SHUKRE

nd , J .

DATE : 22 MARCH, 2016.

Learned Assistant Government Pleader sought time to seek instructions in the matter.

Time of two weeks' time is granted. Stand over to 5.4.2016.

JUDGE

DWW