Citation : 2016 Latest Caselaw 2744 Bom
Judgement Date : 10 June, 2016
106lpa608.10.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
L.P.A. No.608 of 2010 in W.P. No.986 of 2010 (D)
(S.M.Motors .vs. Force Motors Ltd. and anr.)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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CORAM : B. R. GAVAI AND
V. M. DESHPANDE, JJ.
DATE : 10.6.2016.
ig None appears for the appellant.
Stand over to 1.7.2016.
JUDGE JUDGE
*jaiswal
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