Citation : 2016 Latest Caselaw 2565 Bom
Judgement Date : 6 June, 2016
wp1693.16.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION No.1693 OF 2016
(Dilip s/o. Ishwar Buradkar Vs. Conservator of Forest, North Division, Chandrapur and
others)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mrs. S.P. Giradkar, Advocate for the Petitioner.
CORAM : S.B. SHUKRE
ig , J .
nd
DATE : 22
MARCH, 2016.
Issue notice to the respondent Nos.1 to 3,
returnable on 29.3.2016.
Mr. S.B. Ahirkar, learned AGP waives
notice on behalf of respondents.
JUDGE
DWW
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