Bhagwan Ramchandrarao Biradar ... vs The State Of Maharashtra And ...
2016 Latest Caselaw 4173 Bom

                                          {1}
                                                                     wp7665.16.odt

               IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                          
                          BENCH AT AURANGABAD
                       WRIT PETITION NO.7665 OF 2016 




                                                  
     Bhagwan s/o Ramchandrarao Biradar
     (since died through L.Rs.:
     Sow. Bhagirathibai w/o Bhagwan
     Biradar & two others                                  Petitioners




                                                 
                      Versus

     State of Maharashtra & others                         Respondents




                                       
     Mr.Bapusaheb   Dahiphale,   advocate   holding   for   Mr.N.P.Patil 
                             
     Jamalpurkar,  advocate for  petitioners.
     Mr.A.R.Kale, A.G.P. for Respondents No.1 to 3. 

      
                            
                                        CORAM : R.M.BORDE &
                                                      K.L.WADANE, JJ.

DATE : 26th July, 2016 PER COURT:

Issue notice before admission to the Respondents

returnable on 23.08.2016.

Learned A.G.P. waives notice for Respondents No.1 to

3.

      


              K.L.WADANE                            R.M.BORDE
                   JUDGE                               JUDGE





     adb/wp7665.16