Shri. Noharlal S/O. Shepoprasad ... vs State Of Maha., Through Principal ...
2016 Latest Caselaw 4119 Bom

    0203wp1473.16                                                                                                           1/1

                              FARAD CONTINUATION SHEET
                     IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY




                                                                                                             
                               NAGPUR BENCH  : NAGPUR




                                                                              
                                   WRIT PETITION NO. 1473 OF 2016.

                Noharlal Sheoprasad Shribhadre ..vs.. State of Mah. and ors.
    __________________________________________________________________




                                                                             
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders                    Court's or Judge's orders
    or directions and Registrar's orders.
                                               Mr.D.A.Mahajan, Adv. for the petitioner.
                                               Ms.K.Deshpande, AGP for resp.1,2 and 4.




                                                              
                                                             ----------
                                           ig               CORAM :     B.R. GAVAI AND 
                                                                               P.N. DESHMUKH, JJ.

DATE : MARCH, 02, 2016.

Heard.

Issue notice to the respondents, returnable on 30th

of March, 2016.

Ad interim relief in terms of prayer Clause (iv) of

the petition.

                                  JUDGE                                                             JUDGE





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