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Social Forum For Central Govt. ... vs Union Of India Thr. Secty. And Ors
2016 Latest Caselaw 4459 Bom

Citation : 2016 Latest Caselaw 4459 Bom
Judgement Date : 4 August, 2016

Bombay High Court
Social Forum For Central Govt. ... vs Union Of India Thr. Secty. And Ors on 4 August, 2016
Bench: B.R. Gavai
    0408pil117.12


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                            FARAD CONTINUATION SHEET
                   IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY




                                                                                       
                             NAGPUR BENCH  : NAGPUR

                      PUBLIC INTEREST LITIGATION NO.117 OF 2012.




                                                                                      
        Social Forum for Central Govt. pensioners-cum-Sr.Citizens, Chandrapur.
                                         ..vs..
                       Union of India thr. Its Secretary and ors.
        ____________________________________________________________________________________




                                                                        
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders          ig                                         Court's or Judge's orders
    or directions and Registrar's orders.
                                                         Mr.P.D.Meghe, Advocate for the petitioner.
                                                         Mrs.Anjali Joshi, Advocate for the respondents.
                                              
                                       
                                                                 CORAM :      B.R.GAVAI AND 
                                                                                      V.M.DESHPANDE, JJ.

DATE : AUGUST 04, 2016.

Three weeks' time is granted by way of last chance so as to enable respondent no.4 to comply with the order passed by this Court dated 21st of July, 2016.

We make it clear that if the order dated 21st of July, 2016 is not complied with by the next date, respondent no.4 shall personally remain present in this Court.

Stand over to 25th of August, 2016.

                                    JUDGE                                                                    JUDGE 

                        chute





     0408pil117.12







                                                                                                       
                                                                               
                                                                              
                                                                 CERTIFICATE




                                                                   
                                             

I certify that this Order uploaded is a true and correct copy of original signed order.

Uploaded by : P.Z.Chute, Pvt.Secretary.

Uploaded on: 05/08/2016.

 
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