Sau. Priti W/O Vivek Mendhe (Nee ... vs State Of Maharashtra Thr. ...
2016 Latest Caselaw 4455 Bom

    0408pil118.16


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                           FARAD CONTINUATION SHEET
                  IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY




                                                                                      
                            NAGPUR BENCH  : NAGPUR

                     PUBLIC INTEREST LITIGATION NO.118 OF 2016.




                                                                                     
        Sau.Priti w/o Vivek Mendhe and ors. ..vs.. The State of Mah. and anr.
        ____________________________________________________________________________________
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders                                                    Court's or Judge's orders




                                                                       
    or directions and Registrar's orders.
                                      Mr.A.J.Gilda, Advocate for the petitioners.
                                              
                                      Mr.S.M.Ukey, APP for the State.
                                      
                                             
                                                                CORAM :      B.R.GAVAI AND 
                                                                                     V.M.DESHPANDE, JJ.

DATE : AUGUST 04, 2016.

Heard.

Issue notice to the respondents, returnable on 18th of August, 2016.

Learned AGP waives notice for respondent no.1.

The respondent no.2 is permitted to be served by registered post A.D. in addition to normal mode of service.

                                   JUDGE                                                                    JUDGE 

                       chute





     0408pil118.16







                                                                                                       
                                                                               
                                                                              
                                                                 CERTIFICATE

I certify that this Order uploaded is a true and

correct copy of original signed order.

Uploaded by : P.Z.Chute,

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Uploaded on: 05/08/2016.