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Loknayak Bapuji Aney Smarak ... vs The State Of Maharashtra Through ...
2016 Latest Caselaw 4454 Bom

Citation : 2016 Latest Caselaw 4454 Bom
Judgement Date : 4 August, 2016

Bombay High Court
Loknayak Bapuji Aney Smarak ... vs The State Of Maharashtra Through ... on 4 August, 2016
Bench: B.R. Gavai
    0408pil79.15


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                            FARAD CONTINUATION SHEET
                   IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY




                                                                                       
                             NAGPUR BENCH  : NAGPUR

                       PUBLIC INTEREST LITIGATION NO.79 OF 2015.




                                                                                      
                   Loknayak Bapuji Aney Smarak Samiti Nagpur and anr.
                                          ..vs..
                               The State of Mah. and anr.
        ____________________________________________________________________________________




                                                                        
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders          ig                                         Court's or Judge's orders
    or directions and Registrar's orders.
                                       Mr.A.V.Kale, Adv. for the petitioners.
                                       
                                              
                                                            CORAM :      B.R.GAVAI AND 
                                                                                 V.M.DESHPANDE, JJ.

DATE : AUGUST 04, 2016.

To be heard along with connected matters.

JUDGE JUDGE

chute

0408pil79.15

CERTIFICATE

I certify that this Order uploaded is a true and

correct copy of original signed order.

Uploaded by : P.Z.Chute,

Pvt.Secretary.

Uploaded on: 05/08/2016.

 
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