M/S Agrawal & Co. & Anr vs Commissioner Of Income Tax & Ors
2016 Latest Caselaw 1885 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD




                                                     
                              WRIT PETITION NO. 2761 OF 2005

                            M/S AGRAWAL & CO. & ANR
                                     VERSUS
                      COMMISSIONER OF INCOME TAX & ORS




                                                    
                                        ...
                  Advocate for Respondents 1 to 4 : Mr.Alok Sharma

                                            ...




                                         
                                      CORAM :     A.V.NIRGUDE &
                              ig                  V.L.ACHLIYA,JJ.

                                      DATED :     26TH APRIL,2016
                            
     PER COURT :-

The Petitioner is served but is absent. He has not engaged any

advocate. We believe that the petitioner is not interested in pursuing

the cause in the petition. Petition dismissed for default. Rule discharged.

(V.L.ACHLIYA,J.) (A.V.NIRGUDE,J.) umg/