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Jalgaon Dist.Vhapari Maha Mandal ... vs Gram Panchayat Kurah Thr, ...
2016 Latest Caselaw 1884 Bom

Citation : 2016 Latest Caselaw 1884 Bom
Judgement Date : 26 April, 2016

Bombay High Court
Jalgaon Dist.Vhapari Maha Mandal ... vs Gram Panchayat Kurah Thr, ... on 26 April, 2016
Bench: A.V. Nirgude
                                                                                     919
                                           -1-




                                                                            
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD




                                                    
                             WRIT PETITION NO. 1421 OF 1999
                             WITH CA/76/2002 IN WP/1421/1999

        JALGAON DIST.VHAPARI MAHA MANDAL JALGAON & ANOTHER




                                                   
                                VERSUS
          GRAM PANCHAYAT KURAH THR, PRESIDENT AND OTHRS
                                  ...
                    AGP for Respondents: Mr.P.S.Patil




                                         
                                           ...
                              ig     CORAM :     A.V.NIRGUDE &
                                                 V.L.ACHLIYA,JJ.
                                      DATED :    26TH APRIL,2016
                            
     PER COURT :-
      


              Petitioner's advocate is absent.     Perused the Petition.            The
   



subject matter of this petition is apparently obsolete. Petition therefore, is infructuous and disposed of. In view of disposal of Petition, Civil Application No.76/2002 stands disposed of.

(V.L.ACHLIYA,J.) (A.V.NIRGUDE,J.)

umg/

 
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