Amit Shantaram Sonawane & Ors vs The State Of Maharashtra And Ors
2016 Latest Caselaw 1880 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD




                                                            
                       WRIT PETITION NO. 4304 OF 2005
             WITH CA/940/2016 IN WP/4304/2005 WITH CA/2232/2016 IN
                                 WP/4304/2005




                                                           
                      AMIT SHANTARAM SONAWANE & ORS
                                       VERSUS
                    THE STATE OF MAHARASHTRA AND ORS
                                          ...
            Advocate for Petitioner : Mr.R.R.Mantri h/f Ajay G Talhar For




                                              
                                      Petitioner
                       AGP for Respondents: Mr.V.M.Kagne
                             
                                                   ...
                            
                                          CORAM :        A.V.NIRGUDE &
                                                         V.L.ACHLIYA,JJ.

                                          DATED :        26TH APRIL,2016
      
   



     PER COURT :-


              From      the        contents   of     Annexure     to    Civil     Application

No.2232/2016 it appears that due to intervening incidents, the scope of the petition is now quite limited. Learned AGP is requested to take instructions so that the matter can be disposed of. S.O. to

29/4/2016.

(V.L.ACHLIYA,J.) (A.V.NIRGUDE,J.) umg/