Dr Preeti Sandeep Suryawanshi vs Raghunath Dada Bhoye
2016 Latest Caselaw 1876 Bom

                                                                                         2
                                           -1-




                                                                             
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD




                                                     
                              CONT. PETITION NO. 247 OF 2016
                                     IN WP/5279/2015

                         DR PREETI SANDEEP SURYAWANSHI
                                        VERSUS




                                                    
                             RAGHUNATH DADA BHOYE
                                            ...
                        Advocate for Petitioners : Choudhari N. L.
                           AGP for Respondents: Mr.P.S.Patil
                                            ...




                                         
                              ig      CORAM :    A.V.NIRGUDE &
                                                 V.L.ACHLIYA,JJ.

DATED : 26TH APRIL,2016

PER COURT :-

Issue notice to respondents returnable in six weeks.

(V.L.ACHLIYA,J.) (A.V.NIRGUDE,J.)

umg/