Mandabai Ankush Veer vs The State Of Maharashtra And ...
2016 Latest Caselaw 1875 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD




                                                    
                              WRIT PETITION NO. 4464 OF 2016

                            MANDABAI ANKUSH VEER
                                      VERSUS
                     THE STATE OF MAHARASHTRA AND OTHERS




                                                   
                                           ...
                       Advocate for Petitioners : Thombre S.S.
                         AGP for Respondents: Mr.V.H.Dighe
                                           ...




                                         
                                      CORAM :    A.V.NIRGUDE &
                              ig                 V.L.ACHLIYA,JJ.

                                      DATED :    26TH APRIL,2016
                            
     PER COURT :-

Issue notice to respondents returnable on 6th June, 2016. The

learned AGP waives service of notice for respondents no.1 to 3.

Hamdast is permitted for service on respondent no.4.

(V.L.ACHLIYA,J.) (A.V.NIRGUDE,J.) umg/