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Justice(Department Of Justice vs K
2015 Latest Caselaw 275 Bom

Citation : 2015 Latest Caselaw 275 Bom
Judgement Date : 2 September, 2015

Bombay High Court

Justice(Department Of Justice vs K on 2 September, 2015

NOTICE

IT IS HEREBY NOTIFIED for the information of

Advocates and Parties appearing in person that vide

Notification bearing No. K-11019/01/2015-US.II dated 2nd

September, 2015 issued by Joint Secretary to the

Government of India, Ministry of Law and

Justice(Department of Justice), Hon'ble Smt. Justice V. K.

Tahilramani, Senior-most Judge of Bombay High Court is

appointed as Hon'ble Acting Chief Justice of Bombay High

Court with effect from Wednesday the 9th day of September,

2015.

Dated this 8th day of September, 2015.

By Order,

Sd/-

(D.V. Sawant) Prothonotary & Senior Master, High Court, O.S. Bombay.

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