Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Atharva Shelters Pvt Ltd And 2 Ors vs Union Bank Of India And 3 Ors
2015 Latest Caselaw 489 Bom

Citation : 2015 Latest Caselaw 489 Bom
Judgement Date : 28 October, 2015

Bombay High Court
Atharva Shelters Pvt Ltd And 2 Ors vs Union Bank Of India And 3 Ors on 28 October, 2015
Bench: S.C. Dharmadhikari

Expired Session/URL

Session Expired...

Sorry! Invalid URL, due to session expired.

:

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter