Varsha Baba Itankar, Convict No. ... vs The State Of Mah. Thr. Secy. Home ...
2010 Latest Caselaw 5 Bom

                                        1




                                                                         
                   N THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH : NAGPUR.
                    CRIMINAL WRIT PETITION NO.529 OF 2010.




                                                
                              VARSHA BABA ITANKAR
                                       VS
                       STATE OF MAHARASHTRA AND ANOTHER

    ______________________________________________________________________




                                               
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders         Court's or Judge's orders
    or directions and Registrar's orders.

                      Shri B. P. Maldhure, APP APP for the respondents




                                       
                      no.1 & 2.

                            ig  CORAM : A.H. JOSHI AND
                                        A.P. BHANGALE, JJ.

DATE : 21ST SEPTEMBER, 2010.

Stand over to 28-9-2010 at the request

of learned APP.

                                Judge                          Judge
                //mule//