The Custodian vs Co.Pvt.Ltd. & Anr
2010 Latest Caselaw 276 Bom

Citation : 2010 Latest Caselaw 276 Bom
Judgement Date : 10 December, 2010

Bombay High Court

The Custodian vs Co.Pvt.Ltd. & Anr on 10 December, 2010

IN THE SPECIAL COURT ( TRIAL OF OFFENCES RELATING
    TO TRANSACTIONS IN SECURITIES) AT BOMBAY.




                                                                          
       MISCELLANEOUS APPLICATION NO. 470 OF 1999.




                                                  
                                    IN




                                                 
         MISCELLANEOUS PITITION NO. 43 OF 1995.




                                        
                             
The Custodian                               ... Petitioner.
                            
V/s.
            


Neeldeep Investment
         



Co.Pvt.Ltd. & Anr.                          ... Respondents.





(Called for Hg. & F.D.)


Mr.Milind Jadhav i/b Mr. A.K. Tewari & Co. for the Custodian/Applicant.





Mr. S.R. Mishra for Res. No.1.



                                  CORAM : D.K.DESHMUKH,J.

Judge, Special Court DATE : 10th December 2010.

P.C.

By consent, adjd. to 07/01/2011.

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