National Womens Welfare Society ... vs The State Of Mah. Thr. Its Secty., ...
2009 Latest Caselaw 55 Bom

                                                                                            1                                                           wp5297.09.odt

                                                  FARAD CONTINUATION SHEET No.
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                                                                          
                                                     NAGPUR BENCH AT NAGPUR




                                                                                                                                
                                  Writ Petition No.5297/2009
           ( National Women's Welfare Society, Darwha  ..V/s..  The State of Maharashtra, 
                                through its Secretary & others ) 




                                                                                                                               
                                               with
                                  Writ Petition No.5298/2009
           ( National Women's Welfare Society, Darwha  ..V/s..  The State of Maharashtra, 
                                through its Secretary & others ) 




                                                                                                     
     - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - 
    Office Notes, Office Memoranda of Coram,                                                                                         Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders
                                                                   
    - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - 
                                                                  
                                                        Mr. M.R. Johrapurkar, counsel for petitioner.




                                                        CORAM  : D.D. SINHA & F.M. REIS JJ.
                  


                                                                      th
                                                        DATE      : 8
                                                                         DECEMBER
                                                                                  , 2009
                                                                                        . 

Heard Mr. Johrapurkar, learned counsel for petitioner. Notice, returnable on 18/12/2009.

Mr. Adgokar, learned A.G.P. waives notice on behalf of respondents.

Stand over to 18/12/2009.

                                                                                       JUDGE                         JUDGE



                                                        Tambaskar.