Annavarapu Bhagyamma vs Oduri Veerabhadra Rao Died
2024 Latest Caselaw 8965 AP

Andhra Pradesh High Court - Amravati

Annavarapu Bhagyamma vs Oduri Veerabhadra Rao Died on 26 September, 2024

APHC010016162006
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                         [3369]
                             (Special Original Jurisdiction)

            THURSDAY, THE TWENTY SIXTH DAY OF SEPTEMBER
                  TWO THOUSAND AND TWENTY FOUR
                                     PRESENT
          THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO
                         SECOND APPEAL NO: 849/2006
        Between:
        Annavarapu Bhagyamma                                 ...APPELLANT
                                        AND
        Oduri Veerabhadra Rao Died and Others           ...RESPONDENT(S)

Counsel for the Appellant:

1.C A R SESHAGIRI RAO Counsel for the Respondent(S):

1. M SESHA TALPA SAI The Court made the following judgment:

No representation on behalf of both the appellant and

respondents despite listing the matter under the caption 'for

dismissal'. It appears that the appellant has no interest in

prosecuting the appeal.

In the result, this second appeal is dismissed for default.

No costs. As a sequel, miscellaneous petitions pending

consideration, if any, in this case shall stand closed.

_______________________ T MALLIKARJUNA RAO, J SS