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Pampana Krishna Kiranmayi vs Kalidindi Satyanarayana
2024 Latest Caselaw 8825 AP

Citation : 2024 Latest Caselaw 8825 AP
Judgement Date : 23 September, 2024

Andhra Pradesh High Court - Amravati

Pampana Krishna Kiranmayi vs Kalidindi Satyanarayana on 23 September, 2024

           HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                MAIN CASE: Appeal Suit No. 474 of 2024

                            PROCEEDING SHEET

Sl.                                                                        OFFICE
      DATE                            ORDER
No                                                                          NOTE


04. 23.09.2024 NJS, J & JS, J
                    Heard learned counsel for the appellant.       Also
               heard learned counsel for the respondent, who had

drawn the attention of this Court to para No.12 of the Judgment, wherein, it appears that PW1-plaintiff had categorically admitted that she is not ready and willing to purchase the subject matter property.

List the appeal on 30.09.2024. In the meanwhile, learned counsel for either side may secure copies of the depositions for perusal of this Court.

_____ NJS, J

____ JS, J GVK

 
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