Sooraboina Rathnamma vs S Prasad
2024 Latest Caselaw 8673 AP

Citation : 2024 Latest Caselaw 8673 AP
Judgement Date : 19 September, 2024

Andhra Pradesh High Court - Amravati

Sooraboina Rathnamma vs S Prasad on 19 September, 2024

 APHC010206602011
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                         [3470]
                           (Special Original Jurisdiction)

            THURSDAY ,THE NINETEENTH DAY OF SEPTEMBER
                 TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

           THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

             THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

               CIVIL MISCELLANEOUS APPEAL NO: 1234/2011

Between:

Sooraboina Rathnamma                                         ...APPELLANT

                                      AND

S Prasad                                                    ...RESPONDENT

Counsel for the Appellant:

   1. O MANOHER REDDY

Counsel for the Respondent:

   1. K RATHANGA PANI REDDY

The Court made the following:

JUDGMENT:

- (per Hon'ble Sri Justice Ravi Nath Tilhari)

On 08.08.2024 and 05.09.2024, the appeal was adjourned on the

request of appellant's counsel.

2. No representation for the appellant.

3. Sri T.Kumara Ratnam, Ratnam, learned counsel representing

K.Rathangapani Reddy, learned earned counsel for the respondent is present.

4. The matter pertains to the year 20 2011.

5. The Civil Miscellaneous Appeal is dismissed for default.

5. No order as to costs.

6. As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

____________________ RAVI NATH TILHARI, J