Between vs Chapara Venugopal Srikukalam Dist
2024 Latest Caselaw 8656 AP

Andhra Pradesh High Court - Amravati

Between vs Chapara Venugopal Srikukalam Dist on 19 September, 2024

APHC010644782015
                    IN THE HIGH COURT OF ANDHRA
                                PRADESH
                                                                [3470]
                             AT AMARAVATI
                      (Special Original Jurisdiction)

     THURSDAY ,THE NINETEENTH DAY OF SEPTEMBER
          TWO THOUSAND AND TWENTY FOUR
                              PRESENT
     THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI
      THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
         CIVIL MISCELLANEOUS APPEAL NO: 728/2015
Between:
Chapara Rukmini, Srikakulam District                  ...APPELLANT
                                 AND
Chapara Venugopal Srikukalam Dist                   ...RESPONDENT
Counsel for the Appellant:
     1. M M M SRINIVASA RAO
Counsel for the Respondent:
     1. B RAMESH
The Court made the following:

JUDGMENT:

(per Hon'ble Sri Justice Ravi Nath Tilhari) This appeal is filed by the wife of the respondent, challenging

the grant of decree of divorce dated 08.07.2015 in M.O.P.No.14/13 by

the Court of the Senior Civil Judge, Sompeta.

2. Learned counsel for the appellant submits that the appellant does

not want to press the appeal further and she wants to withdraw the

same.

3. Learned counsel for the respondent submits that the matter has

been settled out of court.

4. Be that as it may.

5. As the appellant is willing to withdraw the appeal, recording the

same, the C.M.A is dismissed as withdrawn. No order as to costs.

6. As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

_______________________ RAVI NATH TILHARI, J

__________________ NYAPATHY VIJAY, J Date: 19.09.2024 Note:

Issue C.C. in one (01) week.

B/o.

Pab

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

AND THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

CIVIL MISCELLANEOUS APPEAL NO:728/2015

Date:- 19.09.2024

Pab C.C. in one (01) week.