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Chelikani Dharmarao (Died) And Others vs Chelikani Suryanaarayana Murthy And ...
2024 Latest Caselaw 8600 AP

Citation : 2024 Latest Caselaw 8600 AP
Judgement Date : 18 September, 2024

Andhra Pradesh High Court - Amravati

Chelikani Dharmarao (Died) And Others vs Chelikani Suryanaarayana Murthy And ... on 18 September, 2024

APHC010034502002
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                [3397]
                          (Special Original Jurisdiction)

          WEDNESDAY ,THE EIGHTEENTH DAY OF SEPTEMBER
                TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 1233/2002

Between:

Chelikani Dharmarao (died) and Others               ...APPELLANT(S)

                                  AND

Chelikani Suryanaarayana Murthy and Others         ...RESPONDENT(S)

Counsel for the Appellant(S):

  1. T BHEEMSEN & T V PRANAI KUMAR

Counsel for the Respondent(S):

  1. VL N G K MURTHY

The Court made the following:
 JUDGMENT:

1. When the matter was listed on 13.09.2024, there was no representation on behalf of the appellant. Learned counsel for the respondents is present and the matter was posted to 18.09.2024, under the caption "For Dismissal".

2. Today, when the matter is taken up for hearing, there is no representation on behalf of the appellant. Learned counsel for the respondents is present. It seems that the appellant is not inclined to prosecute the appeal.

3. Accordingly, the Appeal Suit is dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 18.09.2024 SRT

 
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