SA/944/2001
2024 Latest Caselaw 8593 AP

Citation : 2024 Latest Caselaw 8593 AP
Judgement Date : 18 September, 2024

Andhra Pradesh High Court - Amravati

SA/944/2001 on 18 September, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

           MAIN CASE No: S.A.No.944 of 2001

                  PROCEEDING SHEET

SL.   DATE                        ORDER                       OFFICE
NO                                                             NOTE
.

14 18.09.2024 TMR,J

Heard arguments of learned counsel on both sides.

Judgment reserved.

________ TMR, J GRL SL. DATE ORDER OFFICE NO NOTE .

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