Citation : 2024 Latest Caselaw 8516 AP
Judgement Date : 17 September, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: CRP. No. 1841 OF 2024
PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
02. 17.09.2024 RNT, J
Heard.
2. Judgment reserved.
________ RNT, J Dsr
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