Chaganti Venkata Rathnam Another vs Ch. Sita Mahalakshmi 7 Others
2024 Latest Caselaw 8514 AP

Andhra Pradesh High Court - Amravati

Chaganti Venkata Rathnam Another vs Ch. Sita Mahalakshmi 7 Others on 17 September, 2024

APHC010166382007
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI               [3397]
                          (Special Original Jurisdiction)

           TUESDAY ,THE SEVENTEENTH DAY OF SEPTEMBER
                TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 155/2007

Between:

Chaganti Venkata Rathnam & Another and Others      ...APPELLANT(S)

                                 AND

Ch Sita Mahalakshmi 7 Others and Others           ...RESPONDENT(S)

Counsel for the Appellant(S):

  1. VAJJHALA SATYANARAYANA PRASAD

  2. VANGALA SAILAJA

Counsel for the Respondent(S):

  1. K SARVA BHOUMA RAO

  2. .

  3. M SRI ATCHYUT

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For Dismissal"

there is no representation on behalf of the appellants. Learned counsel for the

respondents is present. It seems that the appellants are not inclined to

prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 17.09.2024 SRT