The Divisional Manager vs Harijana Sanjeevamma
2024 Latest Caselaw 8465 AP

Andhra Pradesh High Court - Amravati

The Divisional Manager vs Harijana Sanjeevamma on 13 September, 2024

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

    MAIN CASE:      M.A.C.M.A.Nos.1070, 1074 & 1093 of 2019

                            PROCEEDING SHEET

 SL.                                                                 OFFICE
 No. DATE                           ORDER
                                                                     NOTE
HCJ
 13.& RSR, J R RNT,J & VN,J
      13.9.2024

                       Heard Sri Suri Babu Pappula, learned
                 Standing Counsel appearing for the appellant-
                 Insurance Company.
                       2.     No    representation     for     the
                 respondents 1 to 3/claimants 1o 3.

3. Reserved for judgment.

______ RNT,J

_____ VN,J RPD

SL. OFFICE No. DATE ORDER NOTE

SL. OFFICE No. DATE ORDER NOTE