Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Special Deputy Collector vs Gundam Krishna Reddy
2024 Latest Caselaw 8372 AP

Citation : 2024 Latest Caselaw 8372 AP
Judgement Date : 12 September, 2024

Andhra Pradesh High Court - Amravati

The Special Deputy Collector vs Gundam Krishna Reddy on 12 September, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

       THE HON'BLE SRI JUSTICE NINALA JAYASURYA
                                     and
     THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO
 LAND ACQUISITION APPEAL SUIT Nos.277, 279, 282, 285,
286, 287, 290, 291, 292, 293, 294, 313, 315, 316, 342, 343,
345, 351, 352, 353, 382, 384, 385, 394, 396, 397, 411, 450
              & 453 of 2012 and 537 of 2013

                            Dated 12.09.2024
L.A.A.S No.277 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vadde Subbarayudu                              ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
L.A.A.S No.279 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vadde Nagendra                                 ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
L.A.A.S No.282 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vangala Krishnavenamma                         ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
                                      2




L.A.A.S No.285 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Bale Chinna Mallaiah                           ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.286 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Kurva Siva Mallaiah                            ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.287 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vadde Naryana                                  ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.290 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Pinjari Perru Saheb                            ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
                                      3




L.A.A.S No.291 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Pinjari Abdul Nabi                             ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.292 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Uppari Rangadu                                 ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.293 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And

Dudekula Kamal Sheb                            ....     Respondent


Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.294 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Gundam Krishna Reddy                           ....     Respondent
Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
                                      4




L.A.A.S No.313 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vadde Venkateswarlu                                    ....   Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.315 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vadde Venkata Subbamma                                 ....   Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.316 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Patan Sofi Khan                                ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.342 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Gundam Hari Sarvotham Reddy                    ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
                                      5




L.A.A.S No.343 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Kakani Nallanna                                ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.345 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Malla Nagi Reddy                               ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.351 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vangala Siva Rami Reddy                        ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.352 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Mangali Rama Subbadu                           ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
                                      6




L.A.A.S No.353 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Pocha Pullamma                                 ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.382 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Gundam Bala Ranga Reddy                        ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.384 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Ulakkigari Ramachandrudu                       ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.385 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Bole Suranna                                   ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
                                      7




L.A.A.S No.394 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Ulakkigari Uppari Sreenivasulu                 ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.396 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
D. C. Nagi Reddy                               ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
L.A.A.S No.397 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And

Vangala Murali Mohan Reddy                     ....     Respondent


Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.411 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And

Hyder Khan                                     ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----
                                      8




L.A.A.S No.450 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Vadde Lakshmanna                               ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.453 of 2012

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Ulakkigari Chinna Rangadu                      ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----

L.A.A.S No.537 of 2013

Between:-

The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal                                        ....       Appellant
                                     And
Pocha Chinna Venkata Reddy                     ....     Respondent

Counsel for the Appellant                  :   G.P for Appeals
Counsel for the Respondent                 :   ----


COMMON JUDGMENT:

(per Hon'ble Sri Justice Ninala Jayasurya)

At the time of considering this batch of appeals, it is

fairly stated by Smt. A. Jayanthi, learned Government Pleader

that the connected batch of appeals arising out of the common

order dated 26.08.2011 passed in L.A.O.P No.189 of 2008

came up for consideration before a Division Bench of this

Court and vide orders dated 05.05.2023 in L.A.A.S No.281 of

2002., the said appeal was dismissed.

2. In the light of the submission made and for the reasons

alike, all these appeals are dismissed. No costs.

As a sequel, all pending applications if any shall stand

closed.

_______________________ JUSTICE NINALA JAYASURYA

_________________________ JUSTICE T. MALLIKARJUNA RAO Date: 12.09.2024 GVK

THE HON'BLE SRI JUSTICE NINALA JAYASURYA and THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

LAND ACQUISITION APPEAL SUIT Nos.277, 279, 282, 285, 286, 287, 290, 291, 292, 293, 294, 313, 315, 316, 342, 343, 345, 351, 352, 353, 382, 384, 385, 394, 396, 397, 411, 450 & 453 of 2012 and 537 of 2013

Date: 12.09.2024

GVK

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter