Andhra Pradesh High Court - Amravati
The Special Deputy Collectorcum Lao., vs Ulakkigari Uppari Sreenivasulu S/O. ... on 12 September, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
THE HON'BLE SRI JUSTICE NINALA JAYASURYA
and
THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO
LAND ACQUISITION APPEAL SUIT Nos.277, 279, 282, 285,
286, 287, 290, 291, 292, 293, 294, 313, 315, 316, 342, 343,
345, 351, 352, 353, 382, 384, 385, 394, 396, 397, 411, 450
& 453 of 2012 and 537 of 2013
Dated 12.09.2024
L.A.A.S No.277 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vadde Subbarayudu .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.279 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vadde Nagendra .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.282 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vangala Krishnavenamma .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
2
L.A.A.S No.285 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Bale Chinna Mallaiah .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.286 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Kurva Siva Mallaiah .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.287 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vadde Naryana .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.290 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Pinjari Perru Saheb .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
3
L.A.A.S No.291 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Pinjari Abdul Nabi .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.292 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Uppari Rangadu .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.293 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Dudekula Kamal Sheb .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.294 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Gundam Krishna Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
4
L.A.A.S No.313 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vadde Venkateswarlu .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.315 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vadde Venkata Subbamma .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.316 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Patan Sofi Khan .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.342 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Gundam Hari Sarvotham Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
5
L.A.A.S No.343 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Kakani Nallanna .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.345 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Malla Nagi Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.351 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vangala Siva Rami Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.352 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Mangali Rama Subbadu .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
6
L.A.A.S No.353 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Pocha Pullamma .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.382 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Gundam Bala Ranga Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.384 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Ulakkigari Ramachandrudu .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.385 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Bole Suranna .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
7
L.A.A.S No.394 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Ulakkigari Uppari Sreenivasulu .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.396 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
D. C. Nagi Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.397 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vangala Murali Mohan Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.411 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Hyder Khan .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
8
L.A.A.S No.450 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Vadde Lakshmanna .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.453 of 2012
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Ulakkigari Chinna Rangadu .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
L.A.A.S No.537 of 2013
Between:-
The Special Deputy Collector,
Land Acquisition Officer, S.R.B.C,
Nandyal .... Appellant
And
Pocha Chinna Venkata Reddy .... Respondent
Counsel for the Appellant : G.P for Appeals
Counsel for the Respondent : ----
COMMON JUDGMENT:
(per Hon'ble Sri Justice Ninala Jayasurya)
At the time of considering this batch of appeals, it is
fairly stated by Smt. A. Jayanthi, learned Government Pleader
that the connected batch of appeals arising out of the common
order dated 26.08.2011 passed in L.A.O.P No.189 of 2008
came up for consideration before a Division Bench of this
Court and vide orders dated 05.05.2023 in L.A.A.S No.281 of
2002., the said appeal was dismissed.
2. In the light of the submission made and for the reasons
alike, all these appeals are dismissed. No costs.
As a sequel, all pending applications if any shall stand
closed.
_______________________
JUSTICE NINALA JAYASURYA
_________________________
JUSTICE T. MALLIKARJUNA RAO
Date: 12.09.2024
GVK
THE HON'BLE SRI JUSTICE NINALA JAYASURYA
and
THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO
LAND ACQUISITION APPEAL SUIT Nos.277, 279, 282, 285,
286, 287, 290, 291, 292, 293, 294, 313, 315, 316, 342, 343,
345, 351, 352, 353, 382, 384, 385, 394, 396, 397, 411, 450
& 453 of 2012 and 537 of 2013
Date: 12.09.2024
GVK
