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Yarasi Vijaya Kumar vs Billigunta Venkata Ramana
2024 Latest Caselaw 8307 AP

Citation : 2024 Latest Caselaw 8307 AP
Judgement Date : 11 September, 2024

Andhra Pradesh High Court - Amravati

Yarasi Vijaya Kumar vs Billigunta Venkata Ramana on 11 September, 2024

   IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

        WEDNESDAY, THE ELEVENTH DAY OF SEPTEMBER
            TWO THOUSAND AND TWENTY FOUR

                               PRESENT
       THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                   SECOND APPEAL No.4 OF 2024

Between:

Yarasi Vijaya Kumar, S/o.Kanakaiah,
R/o.D.No.34-2-13B, Kasturbaipet,
Vijayawada, Krishna District.                           ...    Appellant
                                 AND
Billigunta Venkata Ramana, W/o.late Yedukondalu,
R/o.Gangireddypalem village, Machavaram Mandal,
Guntur District.                                        ... Respondent

Counsel for the appellant:

Sri G.V.S.Mehar Kumar

The Court made the following:

JUDGMENT:

-

The learned counsel for appellant represented that they filed a memo for withdrawal of the second appeal. The memo is placed on record. Perused the same. Recording the said memo, this appeal is dismissed as withdrawn. No costs

As a sequel, miscellaneous petitions, if any, pending in the Appeal shall stand closed.

_________________________ V.GOPALA KRISHNA RAO, J Date: 11.09.2024 sj 2 VGKRJ

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

SECOND APPEAL No.4 OF 2024

Date: 11.09.2024

sj

 
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