P. Hanumayamma vs P. Veeraiah Died
2024 Latest Caselaw 8306 AP

Andhra Pradesh High Court - Amravati

P. Hanumayamma vs P. Veeraiah Died on 11 September, 2024

 APHC010037532001
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                        [3397]
                           (Special Original Jurisdiction)

            WEDNESDAY ,THE ELEVENTH DAY OF SEPTEMBER
                 TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                       FIRST APPEAL NO: 1345/2001

Between:

P. Hanumayamma and Others                                 ...APPELLANT(S)

                                      AND

P Veeraiah Died and Others                              ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. K S R ANJANEYULU

Counsel for the Respondent(S):

     1. GADE VENKATESWARA RAO

     2. K V BHANU PRASAD

The Court made the following:

JUDGMENT:

1. When the matter was listed on the earlier occasions, there was no

representation on behalf of the appellant and the same was posted today,

under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, learned counsel

representing on behalf of the respondents alone present. Though the matter is listed under the caption 'For Dismissal', there is no representation on behalf of

the appellant. It seems that the appellant is not inclined to prosecute the

appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.11.09.2024 CVD