The State Of Ap vs P Sattibabu
2024 Latest Caselaw 8237 AP

Andhra Pradesh High Court - Amravati

The State Of Ap vs P Sattibabu on 10 September, 2024

APHC010319262024                                                         Bench
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                                                        Sr.No:-88
                                AT AMARAVATI                             [3483]

                          WRIT APPEAL NO: 661 of 2024

The State Of Ap and Others                                 ...Appellant(s)

      Vs.

P Sattibabu                                                       ...Respondent

                                    **********

Ms. S. Pranathi, ld. Spl. GP appearing vice GP for Forests, Advocate(s) for
Petitioner(s)

Mr. Arun Showri G, Advocate(s) for Respondent(s)

         CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
                 SRI JUSTICE RAVI CHEEMALAPATI

         DATE      : 10th September, 2024.

PC:
                                I.A.No.1 of 2024
       This is an application seeking condonation of 101 days delay in
preferring the writ appeal against the judgment and order dated 21.01.2024,
passed in W.P.No.8489 of 2023.

       Learned counsel for respondent/non-applicant does not have any
objection to the application being allowed and the delay being condoned.

       For the reasons stated in the accompanying affidavit filed in support of
the petition, the application is allowed and the delay is condoned.

                              W.A.No.661 of 2024
       List for consideration on 17.09.2024.


                                                 DHIRAJ SINGH THAKUR, CJ.


                                                     RAVI CHEEMALAPATI, J.

SSN