Citation : 2024 Latest Caselaw 8236 AP
Judgement Date : 10 September, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: WRIT APPEAL No.564 OF 2024 PROCEEDING SHEET Sl. OFFIC No. Date ORDER E NOTE
10.09.2024 RRR, J & HN, J
The learned Government Pleader seeks time to verify whether the judgment of the learned single Judge in W.P. No.22879 of 2019 has been complied with or not.
Post on 13.09.2024.
________ RRR, J
______ HN, J BV
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