Gudiselapati Peddakrishna Krishna vs The State Of Andhra Pradesh,
2024 Latest Caselaw 8232 AP

Andhra Pradesh High Court - Amravati

Gudiselapati Peddakrishna Krishna vs The State Of Andhra Pradesh, on 10 September, 2024

Author: K.Suresh Reddy

Bench: K.Suresh Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: Criminal Appeal No.245 of 2017

PROCEEDING SHEET

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9) 10.09.2024 KSR, J & SRK, J

Heard Sri D. Kodandarami Reddy, learned counsel appearing on behalf of the appellants, and Sri Kochiri Anand Kumar, learned Assistant Public Prosecutor for the State.

Reserved for judgment.

__________________ K.SURESH REDDY, J

______________________ K.SREENIVASA REDDY, J Nsr

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