Singana Subba Reddy, vs The State Of Andhra Pradesh
2024 Latest Caselaw 8231 AP

Citation : 2024 Latest Caselaw 8231 AP
Judgement Date : 10 September, 2024

Andhra Pradesh High Court - Amravati

Singana Subba Reddy, vs The State Of Andhra Pradesh on 10 September, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
               MAIN CASE Nos.W.A.Nos.483 & 544 of 2022
                            PROCEEDING SHEET
Sl.No.    DATE                                              Office
                                     ORDER

Note 10.09.2024 RRR,J & HN,J

Reserved for judgment.

_______ RRR,J

______ HN,J KPV

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